SC: Courts Shouldn’t Summon Appearance of Officials at The Drop of The Hat

Del HC: Can’t Exclude Govt. Servants from Protection of Fundamental Rights || Ker. HC: Out-of-Turn Disposals Can Cause Injustice to Other Litigants || Ker. HC Lays Down Principles for Compounding Sexual offences Upon Compromise With Accused || SC Grants Interim Bail to Satyender Jain on Medical Grounds in PMLA Case || Del HC: No Indefeasible Right of Daughter-in-Law in Shared Household || Del. HC to State: Hold Stakeholder Consultation on Draft Advocates Protection Bill || JKL HC: All Water Sources are Property of Government || Delhi HC: Injunctions Must Not be Granted in Public Work Projects || JKL HC: Authority Must Inform Detenue Time in Which he Can Make Representation Against Detention || JKL HC: Rejection Of Plaint Under Order 7 Rule 11 CPC Can’t be Challenged

SC: Courts Shouldn’t Summon Appearance of Officials at The Drop of The Hat - (07 Mar 2023)