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Six members nominated to Rajya Sabha- (Ministry of Law and Justice) (25 Apr 2016)

MANU/LEGL/0012/2016

The President has nominated members to the Rajya Sabha to fill seats left vacant by recent retirements. Persons nominated by the President are Swapan Dasgupta, Navjot Singh Sidhu, Subramanian Swamy, Narendra Jadhav, Suresh Gopi and Mangte Chungneijang Mary Kom.

Tags : RAJYA SABHA   MEMBERS   NOMINATED   2016  

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