MANU/LEGL/0012/2016

Ministry : Ministry of Law and Justice

Department/Board : Legislative

Notification No. : SO1495(E)

Date of Notification : 25.04.2016

Date of Publication : 25.04.2016

Nomination of six members by the President to the Council of States to fill the seats of six nominated members in that House who have retired on the expiration of their term of office

S.O.1495(E).--Whereas the President, in exercise of the powers conferred by sub-clause (a) of clause (1) of article 80 of the Constitution of India, read with clause (3) of that article, has nominated six members to the Council of States to fill the seats of six nominated members in that House who have retired on the expiration of their term of office;

Now, therefore, in pursuance of section 71 of the Representation of the People Act, 1951 (43 of 1951), the names of the following members nominated by the President are hereby notified for general information:-

1. Shri Swapan Dasgupta

2. Shri Navjot Singh Sidhu

3. Dr. Subramanian Swamy

4. Dr. Narendra Jadhav

5. Shri Suresh Gopi

6. Mrs. Mangte Chungneijang Mary Kom

[F. No. H-11024/3/2007-Leg. II]
Dr. REETA VASISHTA, Addl. Secy.