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Food Safety and Standards (Packaging and Labelling) (Amendment) Regulations, 2015 - Draft Regulations.- (Ministry of Health and Family Welfare) (30 Jul 2015)

MANU/HFAM/0046/2015

Food Adulteration

The Food Safety and Standards Authority of India notified draft amendments to the Food Safety and Standards (Packaging and labelling) Regulations, 2011. The amendment proposes insertion of further declarations on packaging for various products.

Relevant : Food Safety and Standards (Packaging and labelling) Regulations, 2011 MANU/HFAM/0101/2011 Amendment Regulations, 2013 MANU/HFAM/0043/2013 Amendment Regulations, 2015 MANU/HFAM/0009/2015

Tags : FOOD LABELLING DECLARATION PACKAGING

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