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Central Board of Direct Taxes: IT Department to Pay Interest on TDS Refund - (27 Apr 2016)

Central Board of Direct Taxes has issued directive and said that Income Tax department will now add interest amount to a delayed refund made on excess TDS deductions and will also not litigate with the deductor on this issue in the future.

Tags : CENTRAL BOARD OF DIRECT TAXES   TDS REFUND  

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