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Customs Baggage Declaration (Amendment) Regulations, 2015 - (Ministry of Finance ) (18 Aug 2015)

Enhanced declaration limits for passengers coming to India

MANU/CUSN/0079/2015

Customs

The Central Board of Excise and Customs amended the Customs Baggage Declaration Regulations, 2013. The amendments increase the customs duty free allowance in Form 1 of the Regulations, 2013. Declarations also now need to be made if televisions are brought into the country.

Relevant : Customs Baggage Declaration Regulations, 2013 MANU/CUSN/0167/2013

Tags : CUSTOMS   DECLARATION   LIMIT   TELEVISION  

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