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Central Government hereby rescinds the notification No. 89/2009-Customs, dated the 31st August, 2009- (Ministry of Finance ) (18 Aug 2015)

MANU/CUSA/0042/2015

Customs

The Central government rescinded its notification dated 31.08.2009 which imposed anti-dumping duty on imports of 'Flexible Slabstock Polyol', originating in or exported from, China, Korea, Chinese Taipei and Brazil.

Relevant : Anti-dumping duty on imports of Flexible Slabstock Polyol MANU/CUST/0170/2009

Tags : ANTI-DUMPING   RESCIND   CHINA   KOREA   TAIPEI   BRAZIL  

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