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Allahabad HC to SEC: Notify ULB Polls Without OBC Quota - (28 Dec 2022)

ELECTION

Allahabad High Court while observing that State Government doesn't fulfill the Triple Test Formality, has directed State Election Commission (SEC) to immediately notify the Urban Local Body (ULB) Polls without OBC reservation, and shall include the reservation for women.

Tags : ALLAHABAD HIGH COURT   STATE ELECTION COMMISSION   ULB POLLS   TRIPLE TEST  

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