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Central Government hereby imposes an anti-dumping duty on the subject goods at the rate equal to the amount as specified - (Ministry of Finance ) (18 Aug 2015)

Anti-dumping duty imposed on imports of caustic soda from China and Korea

MANU/CUSA/0044/2015

Customs

The Central government imposed an anti-dumping duty on imports of Caustic Soda originating in or exported from China and the Korea. The duty is effective for a period of five years.

Relevant : Review of anti-dumping duty on caustic soda imports MANU/COMM/0207/2013 Antidumping duty on Caustic Soda from China and Korea MANU/CUST/0234/2008 Sunset Review of anti-dumping investigation MANU/COMM/0072/2015

Tags : ANTI-DUMPING   CAUSTIC SODA   CHINA   KOREA  

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