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Bombay HC: Take Action Against Doctors Refusing to Show Up in Tribal Belt - (23 Dec 2022)

SERVICE

Bombay High Court while expressing urgent need for deterrent action against doctors failing to take up postings in malnutrition-ridden tribal areas has observed that the policies of the State are benevolent and the only problem is the implementation.

Tags : BOMBAY HIGH COURT   DOCTORS   TRIBAL BELT   DETERRENT  

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