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Central Government hereby makes the amendments in the notification No. 82/2011-Customs, dated the 25th August, 2011 - (Ministry of Finance ) (18 Aug 2015)

Amendment to anti-dumping duty on imports of PVC Flex Films

MANU/CUSA/0043/2015

Customs

The Central government extended the imposition of anti-dumping duty on imports of PVC Flex Films, originating in or exported from China, till 29 July, 2016.

Relevant : Anti-dumping duty on imports of PVC Flex Films MANU/CUST/0204/2011

Tags : ANTI-DUMPING   PVC FILM   CHINA  

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