Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Valuation and Reserve Price of 4G Spectrum- (Telecom Regulatory Authority of India) (18 Apr 2016)

Media and Communication

The Telecom Regulatory Authority of India responded to a reference from the Department of Telecommunications for estimating reserve price for auction of spectrum in several bands. Its reply comes on the back of DoT observations made from TRAI recommendations made earlier in the year.

The response considers the DoT’s stance on many aspects, including piecemeal auction of blocks of spectrum for the possibility of insufficient demand, harmonisation exercises to realign spectrum allocation and, of course, valuation of spectrum.

TRAI based its opinion on the need for greater availability of internet services to vast swathes of the population, which would be achieved only with immediate availability of spectrum for commercial use. It suggested proactive steps to ensure full spectrum utilisation, a lack of which lost government revenue and opportunities for providing services to more consumers.

It defended its valuation of spectrum and put forth the “bottom-up” approach as the being most suited for valuing and reserve price of spectrum. TRAI’s valuation of individual bands of spectrum varies greatly by region. Whereas Delhi and Mumbai have a recommended about Rs. 180 crore per megahertz, Himachal Pradesh and North Eastern States have spectrum valued at under Rs. 2 crore per megahertz.

Tags : TRAI   VALUTION AND RESERVE PRICE   SPECTRUM   4G  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved