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Export of Red Sanders wood by Forest Environment and Climate Change Department, Government of Odisha- (Ministry of Commerce and Industry) (17 Nov 2022)

MANU/DGFT/0190/2022

Commercial

1.In exercise of powers conferred by Section 3 read with Section 5 of the foreign Trade (Development & Regulation) Act, 1992 (No. 22 of 1992), as amended read with para 1.02 and Para 2.01 of the Foreign Trade Policy, 2015-20, the Central Government hereby makes amendment in Notification No. 35/2015-20 dated 07.10.2021.

2. The Forest Environment & Climate Change Department, Government of Odisha shall finalize the modalities for export of the Red Sanders Heart Wood in log form and shall complete the whole process of export latest by 6th October, 2023.

3. Other provisions of Notification No. 35/2015-20 dated 07.10.2021 shall remain unchanged.

4. Effect of this notification:

Forest Environment & Climate Change Department, Government of Odisha has been allowed time upto 06.10.2023 to finalize the modalities for export of the Red Sanders Heart Wood in log form.

Tags : EXPORT   RED SANDERS WOOD   AMENDMENT  

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