MANU/DGFT/0190/2022

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Notification No. : 44/2015-2020

Date of Notification : 17.11.2022

Date of Publication : 17.11.2022

Notification/ Circulars Referred : Notification No. 35/2015-20 dated 07.10.2021 MANU/DGFT/0136/2021

Citing Reference:
Notification No. 35/2015-20 dated 07.10.2021 MANU/DGFT/0136/2021  Referred

Export of Red Sanders wood by Forest Environment and Climate Change Department, Government of Odisha

S.O.5375(E).--In exercise of powers conferred by Section 3 read with Section 5 of the foreign Trade (Development & Regulation) Act, 1992 (No. 22 of 1992), as amended read with para 1.02 and Para 2.01 of the Foreign Trade Policy, 2015-20, the Central Government hereby makes amendment in Notification No. 35/2015-20 dated 07.10.2021.

2. The Forest Environment & Climate Change Department, Government of Odisha shall finalize the modalities for export of the Red Sanders Heart Wood in log form and shall complete the whole process of export latest by 6th October, 2023.

3. Other provisions of Notification No. 35/2015-20 dated 07.10.2021 shall remain unchanged.

4. Effect of this notification:

Forest Environment & Climate Change Department, Government of Odisha has been allowed time upto 06.10.2023 to finalize the modalities for export of the Red Sanders Heart Wood in log form.

[F. No. 01/91/110/008/AM-21/EC/22128]
SANTOSH KUMAR SARANGI, Director General of Foreign Trade
Ex-officio Addl. Secy.