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SC Disapproves High Courts' Practice of Calling for Answer Scripts for Ordering Revaluation - (07 Nov 2022)

EDUCATION

Supreme Court while disapproving High Courts practice of calling for the answer scripts/sheets to order revaluation has held that re-evaluation cannot be ordered if the regulation does not provide for the same as sympathy or compassion does not play any role in such a matter.

Tags : SUPREME COURT   RE-EVALUATION   ANSWER SHEET  

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