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ITAT: Vodafone Idea Not Liable To Deduct TDS On Discount Allowed On Purchase Of Prepaid SIM Cards - (21 Oct 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal, Mumbai has ruled that Vodafone Idea is not liable to Deduct Tax at Source (TDS) on the discount allowed to the distributors on purchase of prepaid SIM Cards and recharge vouchers.

Tags : INCOME TAX APPELLATE TRIBUNAL   SIM   DEDUCT TAX AT SOURCE  

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