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Delhi HC Issues Contempt Notice To Registrar Listing For 'Demeaning' Authority Of Court - (19 Oct 2022)

CIVIL

Delhi High Court has issued a show cause notice to its Registrar (Listing) asking the officer to explain why contempt proceedings be not initiated against him for failing to discharge his official duty and "outrightly demeaning the authority of court".

Tags : DELHI HIGH COURT   CONTEMPT   AUTHORITY  

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