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Amendment in Para 2.107 (TRQ under FTA/CECA) of Handbook of Procedure 2015-2020- (Ministry of Commerce and Industry) (06 Oct 2022)

MANU/DGFT/0168/2022

Commercial

In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy, 2015-20, the Directorate General of Foreign Trade hereby amends Annexure-IV of Appendix-2A notified vide earlier Public Notice No. 06/2015-20 dated 01.05.2022 and Public Notice 23/2015-20 dated 29.08.2022 as follows -

1. TRQs already issued for import under tariff head 7108 during 1st and 2nd Quarter of the FY2022-23 shall be revalidated from 30.09.2022 to 30.11.2022. The TRQ Allottees may apply for revalidation online using the following steps: DGFT Website (https://dgft.gov.in) --> Services --> Import Management System -->Tariff Rate Quota (TRQ)

2. The last date for application TRQ under tariff head 7108 for the 3rd Quarter of FY2022-23 has been extended from 31.08.2022 to 10.10.2022.

Effect of this Public Notice:

Last date for applications for TRQs under tariff head 7108 for the 3rd Quarter of the FY2022-23 is extended till 10.10.2022. TRQ issued under tariff head 7108 for the import in 1st and 2nd Quarter of the FY2022-23 shall be revalidated till 30.11.2022.

Tags : AMENDMENT   HANDBOOK   PROCEDURE  

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