MANU/DGFT/0168/2022

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Public Notice No. : 28/2015-2020

Date of Public Notice : 06.10.2022

Date of Publication : 06.10.2022

Notification/ Circulars Referred : Public Notice No. 06/2015-20 dated 01.05.2022 MANU/DGFT/0066/2022;Public Notice 23/2015-20 dated 29.08.2022 MANU/DGFT/0147/2022

Referred IN

Citing Reference:
Public Notice No. 06/2015-20 dated 01.05.2022 MANU/DGFT/0066/2022  Referred

Public Notice 23/2015-20 dated 29.08.2022 MANU/DGFT/0147/2022  Referred

Amendment in Para 2.107 (TRQ under FTA/CECA) of Handbook of Procedure 2015-2020

F. No. 01/89/180/01/AM-22/PC-2[B]/E-31419.--In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy, 2015-20, the Directorate General of Foreign Trade hereby amends Annexure-IV of Appendix-2A notified vide earlier Public Notice No. 06/2015-20 dated 01.05.2022 and Public Notice 23/2015-20 dated 29.08.2022 as follows -

1. TRQs already issued for import under tariff head 7108 during 1st and 2nd Quarter of the FY2022-23 shall be revalidated from 30.09.2022 to 30.11.2022. The TRQ Allottees may apply for revalidation online using the following steps: DGFT Website (https://dgft.gov.in) --> Services --> Import Management System -->Tariff Rate Quota (TRQ)

2. The last date for application TRQ under tariff head 7108 for the 3rd Quarter of FY2022-23 has been extended from 31.08.2022 to 10.10.2022.

Effect of this Public Notice:

Last date for applications for TRQs under tariff head 7108 for the 3rd Quarter of the FY2022-23 is extended till 10.10.2022. TRQ issued under tariff head 7108 for the import in 1st and 2nd Quarter of the FY2022-23 shall be revalidated till 30.11.2022.

SANTOSH KUMAR SARANGI, Director General of Foreign Trade
& Ex- officio Addl. Secy.