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Delhi HC Orders Suspension of Fradulent Website Offering Work from Home Jobs - (19 Sep 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while passing ad interim injunction in favour of Indiamart, has restrained a person, who was allegedly duping public by misrepresenting himself as the company's representative and offering job opportunities, from using the mark 'Indiamart' or any other name identical to it.

Tags : DELHI HIGH COURT   INJUNCTION   INDIAMART  

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