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More Forms for e-ITR, more security- (Ministry of Finance ) (04 Apr 2016)

MANU/PIBU/0362/2016

Direct Taxation

The Central Board of Direct Taxes announced the electronic filling and filing of Forms 1 and 4S for income tax returns. Furthering the shift to electronic filing of returns and appeals before Commissioners (Appeals), the Department has been piecemeal introducing e-forms. So far, Form 35 has been introduced for e-filing of returns and several forms for e-filing transactions by a non-resident entity have become effective 1 April 2016.

To complement its e-filing efforts, the CBDT has also taken steps to secure taxpayers’ electronic accounts against fraudulent access. With the “E-filing Vault”, the Department has introduced multiple-step authentication for taxpayers accessing their accounts.

Relevant : E-filing Vault MANU/PIBU/0361/2016 Income-tax (3rd Amendment) Rules, 2016 MANU/CBDT/0015/2016 Income-tax (1st Amendment) Rules, 2016 MANU/CBDT/0003/2016

Tags : INCOME TAX   ELECTRONIC FILING   2016  

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