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Telangana HC Holds Telangana Value Added Tax (Second Amendment) Act, 2017 to be Unconstitutional - (15 Jul 2022)

SALES TAX/VAT

Telangana High Court has held that the Telangana Value Added Tax (Second Amendment) Act, 2017 is unconstitutional.

Tags : TELANGANA HIGH COURT   VALUE ADDED TAX   UNCONSTITUTIONAL  

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