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Jharkhand HC Dismisses Rahul Gandhi's Plea To Quash Defamation Case Against Him - (14 Jul 2022)

CRIMINAL

Jharkhand High Court has dismissed the plea moved by Congress leader Rahul Gandhi seeking to quash the defamation case filed against him for his alleged statement, "why all thieves share the Modi surname".

Tags : JHARKHAND HIGH COURT   DEFAMATION   RAHUL GANDHI  

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