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Kerala HC: Teachers Come Within The Preview of 'Employee' U/S 2(e) of Payment of Gratuity Act - (11 Jul 2022)

LABOUR & INDUSTRIAL

Kerala High Court has held that teachers come within the preview of 'employee' as defined under Section 2(e) of the Payment of Gratuity Act.

Tags : KERALA HIGH COURT   EMPLOYEE   TEACHER   PAYMENT OF GRATUITY  

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