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DGFT Exempts IGST And Compensation Cess Under Advance Authorisation, EPCG, And EOU Scheme - (06 Jul 2022)

GOODS AND SERVICES TAX

Directorate General of Foreign Trade (DGFT) has notified the exemption of Integrated Goods and Service Tax (IGST) and Compensation Cess under Advance Authorisation, Export Promotion Capital Goods (EPCG) and Export Oriented Units (EOU) scheme by amending the Foreign Trade Policy 2015-20.

Tags : DGFT   EXEMPTION   FOREIGN TRADE POLICY  

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