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SC Stays Bombay HC Direction to Bajaj Allianz to Compensate Farmers Who Suffered Losses in Rains - (21 Jun 2022)

CIVIL

Supreme Court has stayed a Bombay High Court order directing Bajaj Allianz General Insurance to compensate, under the Pradhan Mantri Fasal Bima Yojana, farmers in the Osmanabad for post harvesting losses caused to Soyabean Crop in the Kharif Season 2020 on account of heavy rainfall.

Tags : SUPREME COURT   COMPENSATE   FARMERS  

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