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NBDSA to Zee News: Take Down Video on Muslim Population - (15 Jun 2022)

MEDIA AND COMMUNICATION

News Broadcasting and Digital Standards Authority (NBDSA) has directed Zee News to take down a show on the issue of the Muslim Population titled - Kudrat Bahaana Hai, Muslim Aabaadi Badhaana Hai?

Tags : NBDSA   ZEE NEWS   MUSLIM  

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