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ITAT: Commission Earned on Distribution of Indian Mutual Fund Outside India is Not Taxable - (10 Jun 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT) has held that commission earned on distribution of Mutual Funds schemes of an Indian fund outside India cannot be taxed in India, if all the operations are carried out outside India.

Tags : ITAT   MUTUAL FUNDS   DISTRIBUTION  

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