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NCDRC: Wrong Blood Transfusion Amounts to Medical Negligence - (07 Jun 2022)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has held that in majority cases the hospital staff fails to note the symptoms of wrong blood error due to lack of training or breakdown of safety protocols leading to medical negligence.

Tags : NCDRC   MEDICAL NEGLIGENCE   BLOOD TRANSFUSION  

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