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Companies With Over Rs 500 Crore Net-Worth Now to Follow New Accounting Rules - (31 Mar 2016)

Companies with a net-worth of Rs 500 crore or more will have to follow the new Indian Accounting Standards (Ind AS) from April 1. The new standards are benchmarked to the International Financial Reporting Standards ( IFRS).

Tags : COMPANIES   NEW ACCOUNTING RULES  

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