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Gujarat HC: Journalism Experience from Govt. Company not Required for Appointment as AD of Info, I&B - (31 May 2022)

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Gujarat High Court has held that Assistant Director of Information (Journalism) Class II Recruitment Rules, 2015 does not prescribe for mandatory journalism experience from a government organization for appointment to the post of Assistant Director of Information (Journalism) Class II.

Tags : GUJARAT HIGH COURT   ASSISTANT DIRECTOR   JOURNALISM  

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