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CESTAT, Ahmedabad: Cenvat Credit Allowable on Furniture Used in Guesthouse - (16 May 2022)

SERVICE TAX

Customs, Excise and Service Tax Appellate Tribunal (CESTAT), Ahmedabad has observed that cenvat credit can be allowed on the furnitures used in guest house which is part of the factory.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   CENVAT CREDIT  

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