Bombay HC: Mortgage, Enforcement and Related Reliefs Not Subject to Arbitration  ||  Bombay HC: Assessment Beyond DRP Directions & S.144C(13) Timeline is Invalid  ||  Rajasthan HC: WhatsApp Summons to Soldier Invalid; Ex-Parte Maintenance Order Set Aside  ||  Karnataka HC: Quarry Lease Renewal Allowed Next Day If Deadline Falls on Public Holiday  ||  SC Eases Firecracker Ban in NCR for Diwali; Permits Sale and Use of Green Crackers  ||  SC Issues Contempt Notices to States/UTs for Ignoring ICU/CCU Healthcare Standards Orders  ||  Supreme Court Reopens Case Against Ex-MLA Over Alleged Fake Caste Certificate in Elections  ||  Supreme Court Reverses Acquittal in 1997 Daughter-in-Law Murder Case  ||  SC Halts NCDRC Order Granting Compensation to Rajasthan Royals for Sreesanth, Citing No Match Played  ||  SC Warns TN Police Media Statements May Affect Impartiality of Karur Stampede Probe    

Liquidity Adjustment Facility- Change in rates- (Reserve Bank of India) (04 May 2022)

MANU/RMIC/0084/2022

Banking

1. As announced in the Monetary Policy Statement, 2022-23, today, it has been decided by the Monetary Policy Committee (MPC) to increase the policy Repo rate under the Liquidity Adjustment Facility (LAF) by 40 basis points from 4.00 per cent to 4.40 per cent with immediate effect.

2. Consequently, the standing deposit facility (SDF) rate and marginal standing facility (MSF) rate stand adjusted from 3.75 per cent to 4.15 per cent and from 4.25 per cent to 4.65 per cent respectively, with immediate effect.

3. All other terms and conditions of the extant LAF Scheme will remain unchanged.

Tags : LIQUIDITY ADJUSTMENT FACILITY   CHANGE   RATES  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved