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AAR, West Bengal: Dismantling of Existing Sleeper and Installing New Ones Attracts 12% GST - (06 May 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling, West Bengal has held that the dismantling of existing sleeper fixings and/or installation of H-Bean Steel sleepers for railways amounts to the execution of original work and would attract 12% Goods and Services Tax.

Tags : AUTHORITY OF ADVANCE RULING   SLEEPER FIXINGS   H-BEAN STEEL SLEEPERS   GOODS AND SERVICES TAX  

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