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Notice for Research Proposals, Workshops and Conferences- (Ministry of Corporate Affairs) (25 Apr 2022)

MANU/DCAF/0041/2022

Company

Ministry of Corporate Affairs (MCA) is pleased to invite research proposals under the scheme "Funding Research and Studies, Workshops and Conferences etc." with the objective of extracting knowledge from the extensive data available with MCA. This will eventually enable to form policy and facilitate decision making in a market-driven economy in areas related, inter alia, to corporate growth and corporate functioning in the overall macro-economic perspective.

The detailed guidelines for funding "Research and Studies, Workshops and Conferences etc." can be accessed at

https://www.mca.gov.in/Ministry/pdf/GuidelinesCDM 09042021.pdf

The research proposals should be submitted in the prescribed format as in Annexure-A. Research Proposals received on or before 31st May, 2022 will be considered for approval. The illustrative list of Themes and additional Sub-Themes for Research Studies, Workshop and Conferences etc. are provided in Annexure-B. Proposals, queries, clarifications etc. may be mailed at cdm.research@mca.gov.in or alam.ansari44@gov.in

Tags : NOTICE   RESEARCH PROPOSALS   WORKSHOPS  

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