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Amendments to Instructions on Liquidity Risk Management- (Reserve Bank of India) (23 Mar 2016)

MANU/RMIC/0045/2016

Banking

The Reserve Bank of India released amendments to instructions on Liquidity Risk Management. Changes include an additional ‘time bucket’ for Statements of Structural Liquidity’, amendments in the determination of cash flow under Secured Funding Transactions and the Run-off factor for Retain Term Deposits.

Relevant : Liquidity Risk Management by Banks MANU/DBOD/0219/2012 Basel III Framework on Liquidity Standards MANU/DBOD/0042/2014

Tags : LIQUIDITY RISK MANAGEMENT   AMENDMENTS   BASEL  

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