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CBDT Releases ITR-1 Validation Rules for AY 2022-23 - (21 Apr 2022)

DIRECT TAXATION

Central Board of Direct Taxes has released Income Tax Return -1 Validation Rules for Assessment Year 2022-23. The Rules include: List of category defect, Category A rules and Category D rules.

Tags : CENTRAL BOARD OF DIRECT TAXES   ITR-1   ASSESSMENT YEAR 2022-23  

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