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ITAT, Bangalore: Payment of Sub Contracting Charges to Subsidiary Liable to TDS - (18 Apr 2022)

DIRECT TAXATION

Income Tax Appellate Tribunal, Bangalore has observed that payment of sub-contracting charges to subsidiary is liable to Tax Deduction at Source.

Tags : INCOME TAX APPELLATE TRIBUNAL   TAX DEDUCTION AT SOURCE   SUB-CONTRACTING CHARGES  

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