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Bombay HC Enhances Punishment, Sentences Watchman to Death for Employer's Dacoity & Murder - (11 Apr 2022)

CRIMINAL

Bombay High Court has sentenced death penalty to a watchman found guilty of dacoity and the calculated and cold blooded murder of his employers, a plan he executed with two of his friends and three former employees of the couple.

Tags : BOMBAY HIGH COURT   DEATH PENALTY   DACOITY   COLD BLOODED  

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