MANU/REVU/0023/2022

Ministry : Ministry of Finance

Department/Board : Revenue

Corrigendum No. : GSR280(E)

Date of Corrigendum : 07.04.2022

Date of Publication : 07.04.2022

Notification/ Circulars Referred : No. 55/2021-Customs, dated the 29th December, 2021 MANU/CUST/0097/2021

Industry: Finance

Citing Reference:
No. 55/2021-Customs, dated the 29th December, 2021 MANU/CUST/0097/2021  Modified

Changes in notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021

G.S.R.280(E).--In the notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021, published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-section (i) vide number G.S.R. 904 (E), dated the 29th December, 2021, at the page 5,-

(a) in line 11 and 12, for "8802 (except 8802 60 00) or 8806" read "Any Chapter";

(b) in line 12, for "All goods" read "Parts (other than rubber tyres and tubes), of aircraft of heading 8802 or 8806 (";

(c) in line 13, for "recorder" read "recorder)";

(d) in line 16, for "9405 00 00" read "9405 50 00".

[F. No. 190354/286/2021-TRU]
VIKRAM WANERE, Under Secy.