CESTAT, Ahmedabad: Cenvat Credit Allowable on Courier Services Used for Export of Goods - (11 Apr 2022)
EXCISE
Customs Excise and Service Tax Appellate Tribunal, Ahmedabad has observed that cenvat credit is allowable for courier services on the amount of input tax paid during the course of export of services.
Tags : CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL CENVAT CREDIT INPUT TAX COURIER SERVICES
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