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CESTAT, Mumbai: Lehman Brothers Securities Eligible for Service Tax Refund Claim - (08 Apr 2022)

SERVICE TAX

Customs, Excise and Service Tax Appellate Tribunal, Mumbai has ruled that Lehman Brothers Securities Pvt Ltd, is entitled for the refund claim of Service Tax paid by them under protest under Reverse Charge Mechanism for the legal consultancy services received for winding up of their business.

Tags : CUSTOMS   EXCISE AND SERVICE TAX APPELLATE TRIBUNAL   MUMBAI   LEHMAN BROTHERS SECURITIES PVT LTD   SERVICE TAX   LEGAL CONSULTANCY SERVICES   REVERSE CHARGE MECHANISM   WINDING UP  

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