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AAR, Maharashtra: Professional Services Regarding Mining Operations Attract 18% GST - (06 Apr 2022)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR ), Maharashtra has observed that professional, technical, and business services with regard to mining operations attract 18% goods and services tax (GST).

Tags : AUTHORITY OF ADVANCE RULING   MAHARASHTRA   PROFESSIONAL   TECHNICAL   BUSINESS SERVICES   18% GST   MINING OPERATIONS  

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