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Supreme Court Grants Bail to Accused on Deposit of Amount in GST Scam - (29 Mar 2022)

GOODS AND SERVICES TAX

Supreme Court has granted bail to one of the Directors of M/s Miraj Products Private Limited on a condition to deposit Rs. 200 crores as a pre-requirement of releasing him on bail in a GST Scam case.

Tags : SUPREME COURT   BAIL   GST SCAM  

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