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Amendment in Para 2.54 of Handbook of Procedures, 2015-2020- (Ministry of Commerce and Industry) (23 Mar 2022)

MANU/DGFT/0043/2022

Civil

1.In exercise of powers conferred under Para 1.03 and 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby amends Para 2.54 (d)(v)(ii) of the Handbook of Procedures (2015-2020) and extends the deadline from 31.03.2022 to 30.09.2022 to install and operationalise Radiation Portal Monitors and Container Scanners in designated sea ports.

2. Effect of this Public Notice:

The timelines for installation and operationalisation of Radiation Portal Monitors and Container Scanners in the designated sea ports has been extended from existing 31.03.2022 to 30.09.2022.

Tags : AMENDMENT HANDBOOK PROCEDURES

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