MANU/DGFT/0043/2022

Ministry : Ministry of Commerce and Industry

Department/Board : DGFT

Public Notice No. : 51/(2015-2020)

Date of Notification : 23.03.2022

Date of Publication : 23.03.2022

Amendment in Para 2.54 of Handbook of Procedures, 2015-2020

F. No. 01/89/180/53/AM-01/PC-II(B)/E-2382.--In exercise of powers conferred under Para 1.03 and 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby amends Para 2.54 (d)(v)(ii) of the Handbook of Procedures (2015-2020) and extends the deadline from 31.03.2022 to 30.09.2022 to install and operationalise Radiation Portal Monitors and Container Scanners in designated sea ports.

2. Effect of this Public Notice:

The timelines for installation and operationalisation of Radiation Portal Monitors and Container Scanners in the designated sea ports has been extended from existing 31.03.2022 to 30.09.2022.

SANTOSH KUMAR SARANGI, Director General of Foreign Trade
& Ex- officio Addl. Secy.