ITAT, Bangalore: Flight Testing Services Cannot be Taxed as Fees for Technical Services - (16 Mar 2022)
DIRECT TAXATION
Income Tax Appellate Tribunal, Bangalore has ruled that flight testing services provided to Hindustan Aeronautics Limited cannot be taxed as fees for technical services and therefore no TDS is required to be collected on it.
Tags : INCOME TAX APPELLATE TRIBUNAL FLIGHT TESTING SERVICES
Share : 
|