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AAAR, Haryana: 18% GST Payable on Pizza Topping as Pizza Topping is Not Pizza - (15 Mar 2022)

GOODS AND SERVICES TAX

Appellate Authority of Advance Ruling (AAAR), Haryana has held that 18% Goods and Service Tax (GST) is payable on pizza topping as pizza topping is not pizza.

Tags : APPELLATE AUTHORITY OF ADVANCE RULING   PIZZA TOPPING  

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