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Allahabad High Court Grants Bail To Man Accused Of Posting Pakistan's Flag - (08 Mar 2022)

CRIMINAL

Allahabad High Court granted bail to a man who has been booked under Section 124-A Indian Penal Code, 1860 for Sedition Charges as he allegedly supported and posted Flag of Pakistan on his Facebook and thereby tried to create any social disturbance in the country.

Tags : ALLAHABAD HIGH COURT   PAKISTAN FLAG   SEDITION   FACEBOOK  

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