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Supreme Court: Power To Condone Delay Under Limitation Act Does Not Apply To Suits - (08 Mar 2022)

LIMITATION

Supreme Court has held that the power to condone delay under Section 5 of the Limitation Act does not apply to suits. The Court further held that Limitation Act is applicable in the State of Mizoram with effect from 21.01.1972.

Tags : SUPREME COURT   LIMITATION ACT 1963   MIZORAM  

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